Idfc First Bank Ltd vs S R Leathers And Ors
2023 Latest Caselaw 1075 Cal/2

Citation : 2023 Latest Caselaw 1075 Cal/2
Judgement Date : 26 April, 2023

Calcutta High Court

Idfc First Bank Ltd vs S R Leathers And Ors on 26 April, 2023

ODC-15
                                    ORDER SHEET

                                    EC/387/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

                               IDFC FIRST BANK LTD
                                     VERSUS
                              S R LEATHERS AND ORS


BEFORE:
The Hon'ble JUSTICE SHEKHAR B. SARAF
Date : 26th April, 2023.

                                                                        Appearance:
                                                               Mr. Ranjit Singh, Adv.
                                                    Ms. Pooja Sett Chakraborty, Adv.


         The Court: None appears on behalf of the respondent/judgment-debtor

in spite of order for filing affidavit of assets.

In view of the deliberate non-compliance of the judgment-debtor, let a

warrant of arrest be issued against the judgment-debtor no. 2.

The matter is made returnable 12 weeks hence.

The jurisdictional Superintendent of Police and the Officer-in-Charge of

the local Police Station are directed to implement this order and ensure due

execution of the warrant of arrest and production of the aforesaid judgment-

debtor no. 2 before this Court on or before the returnable date.

(SHEKHAR B. SARAF, J.)

R.Bhar