Jaishree Steels Private Limited ... vs West Bengal State
2023 Latest Caselaw 1038 Cal/2

OD-11

                        IN THE HIGH COURT AT CALCUTTA
                          Constitutional Writ Jurisdiction
                                 ORIGINAL SIDE

                                  WPO/2271/2022

               JAISHREE STEELS PRIVATE LIMITED AND ANR.
                                   VS
                           WEST BENGAL STATE
           ELECTRICITY DISTRIBUTION COMPANY LIMITED AND ORS.


BEFORE:
The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
Date : 24th April, 2023

                                                                            Appearance:
                                                           Mr. Ratnanko Banerji, Sr. Adv.
                                                            Mr. Jishnu Chwodhury, Adv.
                                                                        Mr. A. Rai, Adv.
                                                                      Mr. R. K. Rai, Adv.

                                                        Mr. Abhratosh Majumdar, Sr. Adv.
                                                           Mr. Sudhasatva Banerjee, Adv.
                                                               Mr. Debanjan Mandal, Adv.
                                                                Mr. Chayan Ghupta, Adv.
                                                               Mr. Sandip Dasgupta, Adv.
                                                                   Mr. Aviroop Mitra, Adv.
                                                                          ...for WBSEDCL



        The Court:- Written notes of submissions filed by the respondent be taken

on record.

Heard learned senior counsel for the petitioner in reply.

The petitioners shall file their written notes of arguments during the

course of the day.

Judgment is reserved.

(SABYASACHI BHATTACHARYYA, J.)

S.Bag