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The All India Tea And Trading ... vs The Loobah Company Limited
2023 Latest Caselaw 1033 Cal/2

Citation : 2023 Latest Caselaw 1033 Cal/2
Judgement Date : 24 April, 2023

Calcutta High Court
The All India Tea And Trading ... vs The Loobah Company Limited on 24 April, 2023
ORDER SHEET
ODC-14
                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                      (COMMERCIAL DIVISION)

                         IA NO. GA 4 OF 2023
                                  IN
                           CS No. 45 of 2021
          THE ALL INDIA TEA AND TRADING COMPANY LIMITED
                                  VS
                   THE LOOBAH COMPANY LIMITED


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 24th April, 2023.

Appearance:

Mr. Ratnanko Banerji, Sr. Adv.

Mr. D.N. Sharma, Adv. Mr. Ratul Das, Adv. Ms. Joberia Sabha, Adv. Ms. Pritha Basu, Adv. Ms. Nairanjana Ghosh, Adv. Ms. Sharfa Ahmed, Adv.

For plaintiff Mr. Ranjan Bachawat, Sr. Adv. Mr. Jishnu Chowdhury, Adv.

Mr. Aritra Basu, Adv. Mr. Souradeep Banerjee, Adv.

Ms.Sanjana Sinha, Adv. Mr. Abhidipto Tarafder, Adv.

For defendant

The Court :- Hearing concluded. Judgment reserved.

(ARINDAM MUKHERJEE, J.)

sb/

 
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