Anupam Industries Limited And Anr vs West Bengal Micro Small ...
2023 Latest Caselaw 1002 Cal/2

OD-1
                              ORDER SHEET

                             WPO/293/2023

                    IN THE HIGH COURT AT CALCUTTA
                      Constitutional Writ Jurisdiction
                             ORIGINAL SIDE


            ANUPAM INDUSTRIES LIMITED AND ANR.
                          VERSUS
WEST BENGAL MICRO SMALL ENTERPRISE FACILITATION COUNCIL AND
                         ANOTHER


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
      Date : 20th April, 2023.


                                                                    Appearance:
                                                  Dr. Kamlesh Vaidankar, Adv.
                                                         Mr. Arnab Dutta, Adv.
                                                  Ms. Prerana Choudhury, Adv.
                                                             .for the petitioners

                                                      Mr. Sabyasachi Sen, Adv.
                                                       ..for the respondent no.2

Mr. Soumitra Mukherjee, Adv.

..for the State

The Court: Learned counsel appearing for the petitioners has

made his submissions on Marine Craft Engineers. This was the reason for

keeping the matter today so that counsel may address the Court.

List this matter on 25th April, 2023, under the heading "For

Judgment".

(MOUSHUMI BHATTACHARYA, J.)

sg.