Azhar Sekh vs The Superintendent Range - I
2022 Latest Caselaw 7241 Cal

30.09.2022 Supple ns/pg Ct.16 MAT 1468 of 2022 With I.A. No.CAN 1 of 2022 Azhar Sekh Vs.

The Superintendent Range - I, Ballygunge Division, Kolkata South Commissionerate & Ors.

Mr. Rowsan Kr. Jha .. for the appellant.

Mr. Bhaskar Prasad Banerjee, Mr. Tapan Bhanja ... for the Union of India.

Mr. Anirban Ray, Ld. G. P., Mr. T. M. Siddique, Mr. Debasish Ghosh .... for the State.

By an order dated 26th September, 2022, some

corrections have been incorporated in judgment and order

dated 21st September, 2022.

Inadvertently, in the cause title of the order

dated 26th September, 2022, the year of the case "2021"

has been typed. The same shall be replaced by the year

"2022".

This order shall form part of the order dated

26th September, 2022.

( T. S. Sivagnanam, J.)

(Supratim Bhattacharya, J.)