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Prabir Kumar Talukdar vs West Bengal Housing ...
2022 Latest Caselaw 7235 Cal

Citation : 2022 Latest Caselaw 7235 Cal
Judgement Date : 30 September, 2022

Calcutta High Court (Appellete Side)
Prabir Kumar Talukdar vs West Bengal Housing ... on 30 September, 2022
   D/L
Item Nos.
  2 to 15
30.09.2022
 KOLE
                           MAT 1309 of 2015
                         Prabir Kumar Talukdar
                                 -Vs.-
             West Bengal Housing Infrastructure Development
                       Corporation Limited & Ors.
                                 With
                IA No. CAN 1 of 2018 (Old No. 4709 of 2018)
                                 With
                             CAN 2 of 2020
                                 With
                             CAN 3 of 2021

                                With

                           FMA 2752 of 2015
                   Shivmangal Securities Pvt. Ltd. & Ors.
                                 -Vs.-
             West Bengal Housing Infrastructure Development
                       Corporation Limited & Ors.

                                With

                           FMA 2754 of 2015
                         Mohanlal Agarwal & Ors.
                                 -Vs.-
             West Bengal Housing Infrastructure Development
                       Corporation Limited & Ors.
                                 With
                  IA CAN 1 of 2015 (Old No. 7509 of 2015)
                                 With
                  IA CAN 3 of 2019 (Old No. 1990 of 2019)

                                With

                          FMA 2755 of 2015
                  Narayan Chandra Bandyopadhyay & Anr.
                                 -Vs.-
                      The State West Bengal & Ors.

                               With

                           FMA 3172 of 2015
                       Priyanka Agarwal & Anr.
                                -Vs.-
             West Bengal Housing Infrastructure Development
                        Corporation Limited & Ors.
                              With
                  IA CAN 1 of 2015 (Old No. 7949 of 2015)
                              With
                         IA CAN 3 of 2022
                            2




             FMA 3664 of 2015
           RDB Textile Ltd. & Anr.
                    -Vs.-
West Bengal Housing Infrastructure Development
          Corporation Limited & Ors.
                    With
  IA No. CAN 1 of 2015 (Old NO. 12272 of 2015)

                    With
              MAT 1069 of 2015
   Bengal Brick Field Owners' Association & Ors.
                     -Vs.-
West Bengal Housing Infrastructure Development
          Corporation Limited & Ors.
                    With
   IA No. CAN 1 of 2018 (Old No. 4370 of 2018)
                    With
              CAN 2 of 2020

                    With

              MAT 1129 of 2015
       Hi-Tech Hatch Fresh Pvt. Ltd. & Ors.
                    -Vs.-
West Bengal Housing Infrastructure Development
         Corporation Limited & Ors.
                    With
   IA No. CAN 1 of 2018 (Old No. 4817 of 2018)
                    With
              CAN 2 of 2020

                   With

               MAT 1174 of 2015
             Swadhin Kumar Sadhu
                     -Vs.-
West Bengal Housing Infrastructure Development
          Corporation Limited & Ors.
                     With
    IA No. CAN 1 of 2017 (Old No. 1345 of 2017)

                    With

               MAT 1342 of 2017
 M/s Awards International, A Prop. Concern & Anr.
                     -Vs.-
         The State West Bengal & Ors.
                     With
    IA No. CAN 1 of 2017 (Old No. 8635 of 2017)

                   With

              MAT 1763 of 2015
             Ajay Tibrewal & Ors.
                    -Vs.-
West Bengal Housing Infrastructure Development
                               3




           Corporation Limited & Ors.
                     With
    IA No. CAN 2 of 2016 (Old No. 1278 of 2016)

                      With

             MAT 1899 of 2015
              Md. Nawsad Ali
                    -Vs.-
West Bengal Housing Infrastructure Development
          Corporation Limited & Ors.
                     With
   IA No. CAN 1 of 20189 (Old No. 6017 of 2019)

                      With

               MAT 370 of 2017
                Mainak Sirkar
                     -Vs.-
        The State of West Bengal & Ors.
                     With
    IA No. CAN 1 of 2017 (Old No. 2761 of 2017)
                    With
    IA No. CAN 2 of 2017 (Old No. 2762 of 2017)

                      With

              FMA 2355 of 2015
      Dreamland Infrabuild Pvt. Ltd. & Anr.
                     -Vs.-
West Bengal Housing Infrastructure Development
          Corporation Limited & Ors.
                    With
      IA CAN 3 of 2019 (Old No. 264 of 2019)


Mr. Kishore Datta, Sr. Adv.
Mr. Sumitra Das,
                      for the appellants in FMA 2355 of 2015.

Mr. Saptangsu Basu, Sr. Adv.,
Mr. V. Bhatia,
Mr. G. Prasad,
                  ... for the appellants in FMA 2754 of 2015.

Mr. Saptangsu Basu,
Mr. P. K. Jewrajka,
Mr. Pooja Jewrajka,
                    ... for the appellants in FMA 3172 of 2015.

Mr. Anindya Lahiri,
Mr. R. Kr. Dubey,
Mr. P. Sharma,
                                        ... for the appellants.

Mr. Bikash Ranjan Bhattacharyya, Sr. Adv.
                                 4




Mr. A. J. Sengupta,
Mr. A. Pal,
                      ... for the appellants in MAT 1069 of 2015.

Mr. Nirmal K. Agarwal,
                              ... in person in FMA 2752 of 2015.

Mr. Indranil Nandi,
Mr. D. P. Samanta,
Mr. S. Konar,
                       ... for the appellant in FMA 2755 of 2015.

Mr. Jayanta Mitra, Sr. Adv.
Mr. Jishnu Couwdhury,
Mr. D. Mondal,
Mr. Chayan Gupta,
Mr. D. Sarkar,
Mr. S. Dasgupta,
Mr. S. Siddiqui,
Mr. Aviroop Mitra,
                                           ... for the WBHIDCO.


Mr. S. N. Mookherjee, Ld. Adv. Gen.,
Mr. T. M. Siddiqui,
                                                 ... for the State.

Mr. Anirudha Chatterjee,
Mr. R. Karmakar,
Mr. Ajay Gaggar,
Mr. U. Mallick,
Mr. S. Mukherjee,
Mr. T. Joarder,
                                    .... For the respondent no. 16.

Hearing is concluded. Judgment is reserved.

(Rai Chattopadhyay, J.) (Arijit Banerjee, J.)

 
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