Rajendra Kumar Saha & Anr vs The State Of West Bengal & Ors
2022 Latest Caselaw 7192 Cal

Citation : 2022 Latest Caselaw 7192 Cal
Judgement Date : 29 September, 2022

Calcutta High Court (Appellete Side)

Rajendra Kumar Saha & Anr vs The State Of West Bengal & Ors on 29 September, 2022

25 29.09.2022
NB  Ct. 39                              WPA 23650 of 2014


                                    Rajendra Kumar Saha & Anr.
                                               Vs.
                                 The State of West Bengal & Ors.


                                    Mr. Golam Mustafa,
                                    Mr. Tarasankar Samanta.
                                                       ....for the petitioners.

                                    Mr. Chandi Charan De (ld. AGP),
                                    Mr. Haripada Maiti.
                                                        ...for the State.



                         Written notes of arguments filed on behalf of the

                petitioners and the respondents are taken on record.

Hearing is concluded and judgment is reserved.

(Jay Sengupta, J.)

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