Citation : 2022 Latest Caselaw 7146 Cal
Judgement Date : 28 September, 2022
28.09.2022
CRR 794 of 2019 Ct. 30 with $d.2/3 CRR 611 of 2019
The heading in the judgment be read as "Criminal Revisional jurisdiction" in place of "Criminal Appellate
Jurisdiction".
( Shampa Dutt (Paul), J. )
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