Dilip Saha @ Dilip Kumar Saha vs State Of West Bengal & Ors
2022 Latest Caselaw 7140 Cal

28.09.2022 Court No.12

Suvayan/ Sourav MAT 760 of 2022 With IA No. CAN 1 of 2022

Dilip Saha @ Dilip Kumar Saha Vs.

State of West Bengal & Ors.

Mr. Kalyan Bandopadhyay, Sr. Adv. Mr. Ram Anand Agarwala Ms. Nibedita Pal Mr. A. G. Mukherjee Ms. Sonam Roy ...for the appellant.

Mr. Susovan Sengupta Mr. Manas Kumar Sadhu ...for the State.

Heard Mr. Kalyan Bandopadhyay, learned

Senior Advocate appearing for the appellant and Mr.

Susovan Sengupta, learned Counsel appearing for

State.

Hearing concluded.

List this matter tomorrow, i.e., on September 29,

2022 for delivery of judgment.

(Chitta Ranjan Dash, J.)

(Partha Sarathi Sen, J.)