Lakshmi Roy vs The State Of West Bengal & Ors
2022 Latest Caselaw 7091 Cal

Citation : 2022 Latest Caselaw 7091 Cal
Judgement Date : 27 September, 2022

Calcutta High Court (Appellete Side)

Lakshmi Roy vs The State Of West Bengal & Ors on 27 September, 2022

27.09.2022
Item No.2.
Court No.6.
    AB
                             M.A.T. 1131 of 2022

                                Lakshmi Roy
                                     Vs
                       The State of West Bengal & Ors.

                   Mr. Biswaroop Bhattacharya,
                   Mr. Pratik Majumdar   ...for the Appellant.

                   Mr. Shaunak Ghosh,
                   Mr. Rajib Mullick,
                   Ms. Shreyashi Maity ...for the Respondent No.5.

Mr. Sudipto Panda, Ms. Munmum Tewary ....for the State.

Mr. Amalesh Roy, Ms. Mousumi Bhowal, Mr. Aman Gupta, Mr. Ishan Bhattacharya....for the Municipality.

Hearing is concluded. Judgment is reserved.

(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)

Download the LatestLaws.com Mobile App