Citation : 2022 Latest Caselaw 6860 Cal
Judgement Date : 22 September, 2022
22nd September, 2022 (D/L No.14) (SKB)
W.P.A. 11025 of 2022
Hemlata Ghosh Versus The State of West Bengal and others
Mr. Shyamal Kumar Bhattacharjee ... for the petitioner.
Mr. Gausul Alam, Md. Yusuf Ali ... for the State.
Mr. Arjun Mookerje ... Commissioner.
Heard learned counsel appearing for the parties.
List this matter tomorrow i.e. 23rd September,
2022 under the heading 'For Judgment'.
(Moushumi Bhattacharya, J.)
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