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Shyam Sunder vs Union Of India & Ors
2022 Latest Caselaw 6818 Cal

Citation : 2022 Latest Caselaw 6818 Cal
Judgement Date : 21 September, 2022

Calcutta High Court (Appellete Side)
Shyam Sunder vs Union Of India & Ors on 21 September, 2022
   Ct. 05
Item No.06
21.09.2022
 (Suvendu)

                             WPA 20809 of 2022

                               Shyam Sunder
                                     Vs.
                              Union of India & Ors.


                    Mr. Utpal Bose
                    Mr. Pradyumna Sinha
                    Mr. Sannidhya Dutta
                                          ...........for the petitioner
                    Mr. S.N.Mookherjee, Ld. AG,
                    Mr. Jishnu Chowdhury
                    Mr. Shounak Mitra
                    Mr. Zulfiqar Ali Alquaderi
                    Ms. Prerona Banerjee
                                   .......for the respondent No.2-8

Ms. Renu Mukherjee ............for the UOI

Heard learned counsel appearing for the

petitioner and the respondent nos. 2-8.

List this matter on 27th September, 2022

under the heading "For Judgment".

(Moushumi Bhattacharya, J.)

 
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