Citation : 2022 Latest Caselaw 6760 Cal
Judgement Date : 20 September, 2022
CRA 185 of 2020 20.09.2022
With Sl. 37 to 40 Court No.29 CRAN 3 of 2022 (AD) With CRA 121 of 2020 With CRA 127 of 2020 With CRA (DB) 33 of 2022 With CRAN 2 of 2022
Mr. Dhananjay Nayak .. for the appellant in CRA 185 of 2020.
Mr. Ayan Bhattacharjee Mr. Sharequl Haque Mr. Aditya Ratan Tiwary Mr. Prattay Khan .. for the appellant in CRA 127 of 2020.
Ms. Anasuya Sinha Mr. Pinak Kumar Mitra ... for the State.
Heard the learned Advocates for all the appellants in presence
of the learned Advocate for the State.
Written notes on arguments filed on behalf of some of the
appellants be taken on record.
Hearing concluded. Judgment reserved.
(Debangsu Basak, J.)
(Md. Shabbar Rashidi, J.)
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