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M/S Laser Power & Infra Private ... vs Manipur State Power Distribution ...
2022 Latest Caselaw 6757 Cal

Citation : 2022 Latest Caselaw 6757 Cal
Judgement Date : 20 September, 2022

Calcutta High Court (Appellete Side)
M/S Laser Power & Infra Private ... vs Manipur State Power Distribution ... on 20 September, 2022
20.09.2022
 Court No.32
  rpan/23


                                 FAT 246 of 2022
                                         +
                               IA No.: CAN 1 of 2022
                     M/s Laser Power & Infra Private Limited
                                    - Versus -
                Manipur State Power Distribution Company Limited

                             Mr. Sanjoy Bose,
                             Mr. Priyankar Basu Mallick
                                            ... for the Appellant.


                      The present appeal has been preferred challenging

                the judgment and decree dated 6th September, 2022

                passed by the learned Judge, Bench - VIII, City Civil

                Court, Calcutta in Title Suit No.877 of 2022.             In

                connection with the appeal, an application for stay, being

                IA No.: CAN 1 of 2022 has been filed.

                      Heard Mr. Bose, learned advocate appearing for the

                appellant.

                      The appellant is directed to serve a copy of the stay

                application upon the respondent intimating that the

matter will be taken up for further consideration on 14 th

November, 2022 and to file an affidavit-of-service on the

returnable date.

List the matter, accordingly, on 14th November,

2022 in the daily supplementary list of this Court.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

 
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