Sree Sree Anandamoyee Dakshina ... vs Sri Satyendranath Chakraborty & ...
2022 Latest Caselaw 6754 Cal

S/L 2
20.9.2022

Court No.652 SD CO 2057 of 2021

Sree Sree Anandamoyee Dakshina Kalimata Thakurani & Ors.

Vs.

Sri Satyendranath Chakraborty & Ors.

Mr. Arif Ali ... for the Petitioners.

Learned counsel for the petitioners submits that due to

inadvertence, there is a mistake occurred in the fifth line of the

second paragraph in the third page of the order dated

September 12, 2022. Instead and place of "plaintiff/deity" it

has gone down as "defendant no.1/deity" and also in the sixth

line of the first paragraph in the fourth page of the said order,

instead and place of "defendant no. 3 to 6" it has gone down as

"petitioner no. 3 to 6".

Let the same be corrected and treated as part of the

order dated September 12, 2022. Rest of the judgment dated

September 12, 2022 remains unaltered.

(Ajoy Kumar Mukherjee, J.)