Reliance G.I. Co. Ltd vs Sudevi Gupta & Ors
2022 Latest Caselaw 6715 Cal

 19.09.2022
 SL No. 16
Court No. 654
  Ali


                             F.M.A. 2037 of 2018
                    IA No: CAN 1/2018 (Old No.: CAN 5671/2018)

                            Reliance G.I. Co. Ltd.
                                     versus
                              Sudevi Gupta & Ors.

                    Ms. Gopa Das Mukherjee
                                            ......for the appellant
                    Mr. Saswata Bhattacharjee
                    Mr. Sanat Kumar Mullick
                          .....for the respondent Nos. 1, 2 & 3.
                    Ms. Sanjana Basu
                    Mr. Parashar Baidya
                                          ...for the respondent No. 4.
                    .

Heard Mr. Saswata Bhattacharjee, learned

advocate for the respondent Nos. 1, 2 & 3.

Heard Ms. Sanjana Basu, learned advocate for the

respondent No. 4 (owner).

Heard Ms. Gopa Das Mukherjee, learned advocate

for the appellant.

Hearing is concluded.

Judgment is reserved and made CAV.

(Bivas Pattanayak J.)