Moumita Ghosh vs West Bengal State Electricity ...
2022 Latest Caselaw 6713 Cal

S/L. 41.

September 19, 2022.

MNS.

WPA No. 3241 of 2022

Moumita Ghosh Vs.

West Bengal State Electricity Distribution Company Limited and others

Mr. Kushal Chatterjee, Mr. Saptarshi Kumar Mal, Mr. Asif Sohail Tarafdar ...for the petitioner.

Mr. Srijan Nayak, Mrs. Rituparna Maitra ...for the WBSEDCL.

Heard learned counsel for the parties.

Learned counsel for the West Bengal State

Electricity Distribution Company Limited

(WBSEDCL) hands over copies of the three

judgments cited on behalf of the WBSEDCL

today. Let those be kept on record.

The matter is reserved for judgment.

(Sabyasachi Bhattacharyya, J.)