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Kartick Chandra Pal & Ors vs State Of West Bengal & Others
2022 Latest Caselaw 6687 Cal

Citation : 2022 Latest Caselaw 6687 Cal
Judgement Date : 16 September, 2022

Calcutta High Court (Appellete Side)
Kartick Chandra Pal & Ors vs State Of West Bengal & Others on 16 September, 2022
   59
16.09.2022

WPA 12264 of 2022 ssi

Ct 39 Kartick Chandra Pal & ors.

-vs-

State of West Bengal & others

Mr. Kalyan Kr. Bandopadhyay, Sr. Adv Mr. Ramesh Dhara Ms. Mousumi Choudhury ...for the petitioners Mr. T. M. Siddiqui, Ld. AGP Mr. Arijit Chakrabarti ...for the State

Affidavit-in-opposition and affidavit-in-reply filed in

Court are taken on record.

Heard the learned counsels appearing on behalf of the

petitioners and the State.

Hearing is concluded and judgment is reserved.

(Jay Sengupta, J.)

 
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