Damodar Valley Corporation vs The Ombudsman & Ors
2022 Latest Caselaw 6646 Cal

  23
15.09.2022
   mb



                    W.P.A. No. 18190 of 2022


                   Damodar Valley Corporation
                              Vs.
                    The Ombudsman & Ors.


                 Mr. Kishore Dutta,
                 Mr. Deepak Agarwal,
                 Mr. Prasun Mukherjee
                            ... for the petitioner

                 Mr. Pratik Dhar,
                 Mr. Ritwik Pattanayak
                            ...for the respondent no. 1

Mr. Nilanjan Bhattacharyya ...for the respondent nos. 2 to 5

Heard learned Senior Advocates appearing for the

Damodar Valley Corporation and the WBERC,

representing the Ombudsman, as well as learned

counsel appearing for the Eastern Railways.

The written notes of argument filed on behalf of

the Damodar Valley Corporation and the Eastern

Railways be kept on record.

Hearing is concluded. Judgment reserved.

(Sabyasachi Bhattacharyya, J.)