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Sri Dibyendra Nath Banerjee vs Sri Samir Kumar Ghosh & Ors
2022 Latest Caselaw 6642 Cal

Citation : 2022 Latest Caselaw 6642 Cal
Judgement Date : 15 September, 2022

Calcutta High Court (Appellete Side)
Sri Dibyendra Nath Banerjee vs Sri Samir Kumar Ghosh & Ors on 15 September, 2022
Dl.   September            F.A. 110 of 2019
1.     15, 2022
                           Sri Dibyendra Nath Banerjee
                                Vs,
                           Sri Samir Kumar Ghosh & ors.
                                  With
                           F.A.T. 355 of 2012
                           Tapan Kumar Mitra
                                  Vs.
                           Dibyendra nath Banerjee

                           Mr. Suddhasatva Banerjee,
                           Mr. Sounak Bhattacharyya,
                           Mr. Subhransu Ganguly,
                                 ...for the appellant in F.A. 110 of 2019
                                 ...for the respondent in FAT 355 of 2012.

Mr. Souradipta Banerjee, Mr. Arnab Roy, Ms. Fatema Hassan, ...for the appellant in FAT 355 of 2012.

Hearing concluded and judgment is reserved.

dns ( Siddhartha Roy Chowdhury, J. ) ( Soumen Sen, J. )

 
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