Citation : 2022 Latest Caselaw 6527 Cal
Judgement Date : 13 September, 2022
13.09.2022 S/L No.1 KS
C.R.A. 118 of 2015 With IA No. CRAN 1 of 2015 (Old No. CRAN 977 of 2015)
Asraul Hoque
-Vs.-
State of West Bengal
Mr. Aslam Khan Mr. Musharraf Alam ..... For the Appellant Mr. S. G. Mukherjee Ms. Faria Hossain .....For the State
Let this matter appear in the list for judgment on 20 th September,
2022.
(Sugato Majumdar, J.)
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