Reliable Facilities Services ... vs Chittaranjan National Cancer ...
2022 Latest Caselaw 6497 Cal

   Ct. 05
Item No.08
12.09.2022
 (suvendu)


                               WPA 3574 of 2020



                Reliable Facilities Services Pvt. Ltd. & Anr.
                                   Vs.
               Chittaranjan National Cancer Institute & Ors.


                    Mr. Suddhasatva Banerjee
                    Mr. Sagnik Majumder
                    Mr. Aritro Mukherjee
                                   ..........for the petitioners

                    Mr. Kallol Basu
                    Mr. Nilanjan Pal
                                 .....for the respondent no. 4

Ms. Aparna Banerjee .....for the respondent nos. 1 to 3

Learned counsel appearing for the

petitioners hands up a short note on behalf of the

petitioners. The same is taken on record.

The notes filed on behalf of the

respondents are already on record.

List this matter 21st September, 2022

under the heading "For Judgment".

(Moushumi Bhattacharya, J.)