Wpa No. 7505 Of 2022 vs Wpa No. 7509 Of 2022
2022 Latest Caselaw 6469 Cal

09.09.2022 rc/ct.no.10 Item No.18-21 WPA No. 7505 of 2022 and WPA No. 7509 of 2022 with CAN No. 1 of 2022 and WPA No. 7511 of 2022 with CAN No. 1 of 2022 and WPA No. 7514 of 2022 with CAN No. 1 of 2022

Mr. Supratim Dhar Mr. Kunal Ganguly Mr. Tirupati Mukherjee ...for the petitioners

Mr. Sauvik Nandy Mr. Sandip Kr. Bhattaharjee ...for the UOI

It is submitted by the learned counsels appearing on

behalf of the parties that the judgment dated 24.06.2022 is

under challenge before an Hon'ble Division Bench of this

Court.

In view of the same, let this matter appear under the

same heading on September 15, 2022.

(Suvra Ghosh,J)