Citation : 2022 Latest Caselaw 6466 Cal
Judgement Date : 9 September, 2022
IN THE HIGH COURT AT CALUTTA Civil Appellate Jurisdiction 09.09.2022
Ali
F.M.A.T. 807 of 2021 IA No.: CAN 1/2022, CAN 2/2022 Reliance General Insurance Co. Ltd.
Vs Ranu De @ Dey & Ors.
Mr. Soumendranath Gangopadhyay ...for the appellant.
Mr. Soumendranath Gangopadhyay, learned advocate appearing on behalf of appellant Insurance Company submits that he has filed one application for stay of operation of impugned judgment and order as well as for condonation of delay being CAN 1 of 2022 and CAN 2 of 2022.
It appears from the case file that both the CAN applications are not in the record. Let CAN 1 of 2022 and CAN 2 of 2022 be placed positively on the next date fixed.
Let the matter appear on 13.09.2022.
(Bivas Pattanayak J.)
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