WPA/15794/2021
2022 Latest Caselaw 6458 Cal

Citation : 2022 Latest Caselaw 6458 Cal
Judgement Date : 9 September, 2022

Calcutta High Court (Appellete Side)

WPA/15794/2021 on 9 September, 2022

September 09, 2022
     ARDR
      (27)
                                      WPA 15794 of 2021

                     Mr. Uttiya Roy,
                     Mr. Arnab Mandal,
                                                         ...for the petitioner.
                     Mr. Falguni Majhi,
                                            ...for the respondent nos. 5 & 6.

Mr. Subrata Bhattacharya, Mr. Subhash Ray, ...for the respondent no.3. Mr. Chandi Charan De, Mr. Anirban Sarkar, ...for the State.

Heard concluded.

Judgment reserved.

(Suvra Ghosh, J.)

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