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WPA/15713/2021
2022 Latest Caselaw 6456 Cal

Citation : 2022 Latest Caselaw 6456 Cal
Judgement Date : 9 September, 2022

Calcutta High Court (Appellete Side)
WPA/15713/2021 on 9 September, 2022
September 09, 2022
 ARDR
 (26)
                                    WPA 15713 of 2022

               Mr. Uttiya Roy,
               Mr. Arnab Mandal,
                                                   ...for the petitioner.
               Mr. Falguni Majhi,
                                      ...for the respondent nos. 5 & 6.

Mr. Subrata Bhattacharya, Mr. Subhash Ray, ...for the respondent no.3. Mr. Soumitra Bandyopadhyay, Mr. Subhasis Bandyopadhyay, ...for the State.

Hearing concluded

Judgment reserved.

(Suvra Ghosh, J.)

 
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