Citation : 2022 Latest Caselaw 6427 Cal
Judgement Date : 8 September, 2022
08.09.2022
Srimanta
CRR/143/2022
In the matter of : Subodh Chandra Dey & Ors.
...petitioner.
Mr. Debabrata Ray, Adv., Mr. Sudip Sarkar, Adv., Mr. K. P. Santra, Adv.
...for the Petitioners. Mr. S. G. Mukherjee, Ld. P.P., Ms. Faria Hossain, Adv., Mr. Anand Keshari, Adv.
...for the State.
Argument is heard and the judgment is reserved. Case diary be kept with the record.
( Bibek Chaudhuri, J. )
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!