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Anjira Bibi vs The State Of West Bengal & Ors
2022 Latest Caselaw 6425 Cal

Citation : 2022 Latest Caselaw 6425 Cal
Judgement Date : 8 September, 2022

Calcutta High Court (Appellete Side)
Anjira Bibi vs The State Of West Bengal & Ors on 8 September, 2022
   D/L
Item No. 7
08.09.2022

KOLE MAT 1075 of 2021 With CAN 1 of 2021

Anjira Bibi

-Vs.-

The State of West Bengal & Ors.

Mr. Asim Banerjee, Ms. M. Roy Chowdhury, ... for the appellant.

Mrs. Chaitali Bhattacharya, Mr. D. Sen (Bose), ... for the State.

Hearing is concluded. Judgment is reserved.

(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)

 
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