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Smt. Sarala Mahato & Ors vs Smt. Anguri Mahato & Ors
2022 Latest Caselaw 6423 Cal

Citation : 2022 Latest Caselaw 6423 Cal
Judgement Date : 8 September, 2022

Calcutta High Court (Appellete Side)
Smt. Sarala Mahato & Ors vs Smt. Anguri Mahato & Ors on 8 September, 2022

08.09.2022 S/L No.2 KS C.O. 810 of 2022

Smt. Sarala Mahato & Ors.

-Vs.-

Smt. Anguri Mahato & Ors.

Mr. Chittapriya Ghosh Ms. Priyanka Saha Ms. Komal Singh .....For the Petitioners Mr. Falguni Bandyopadhyay Ms. Riya Ballav .....For the Opposite Party

Heard both sides.

Hearing is concluded.

Judgment is reserved.

(Subhasis Dasgupta, J.)

 
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