CRA (DB)/73/2022
2022 Latest Caselaw 6321 Cal

06.09.2022
 Serial no.121 to 124
  Aloke



                                           CRA (DB) 46 of 2022
                                         (IA No. CRAN 1 of 2022)
                                                   with
                                           CRA (DB) 67 of 2022
                                         (IA No. CRAN 2 of 2022)
                                                   with
                                           CRA (DB) 73 of 2022
                                                   with
                                           CRA (DB) 81 of 2022


                            Mr. Y.J.Dastoor, ld. ASG
                            Mr. Prabir Majumder, Advocate
                                                          ... ... For the appellant
                                                             in CRA (DB) 73 of 2022
                             Mr. Prasenjit Debnath, Advocate
                             Ms. Punam Basu, Advocate
                                                         ... ... For the appellant
                                                                in CRA (DB) 46 of 2022

                           Ms. Sananda Bhattacharya, Advocate
                                                        ... ...For the Appellant in
                                                             CRA (DB) 81 of 2022
                           Mr. Madhusudan Sur, ld. APP
                           Mr. Dipankar Paramanick, Advocate
                                                             ... ... For the State
                           Mr. Apalak Basu, Advocate
                           Mr. Tirthankar Dey, Advocate
                                       ... ... For the de facto complainant/respondent no. 2

Heard the learned Advocate for the appellant in CRA (DB) 46 of 2022 in presence of the learned Advocates for the State and the de facto complainant.

There are four appeals emanating from the same judgment and order.

List the appeals on September 7, 2022.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)