Indian Oil Corporation Ltd vs Madhusudan Majilya & Anr
2022 Latest Caselaw 6316 Cal

06.09.2022
Court No.12
 S/L. No. 46
  Sourav/
 Suvayan
                               FMA 1108 of 2018
                                      With
                IA No: CAN 1 of 2017 (Old No: CAN 6844 of 2017)

                           Indian Oil Corporation Ltd.
                                       Vs.
                           Madhusudan Majilya & Anr.

               Ms. Vineeta Meharia
               Mr. Arjun Mookerjee
               Mr. Amit Meharia
               Ms. Paramita Banerjee
               Ms. Subika Paul
               Ms. Amrita Das
                                                     ...for the appellant.

               Mr. Sagar Bandyopadhyay
               Mr. Arabinda Pathak
                                                 ...for the respondents.

Heard Ms. Vineeta Meharia, learned Counsel

appearing for the appellant and Mr. Sagar

Bandyopadhyay, learned Counsel appearing for the

respondents.

It is submitted by the learned Counsel for the

respondents that out of the self-same judgment, the

present respondent no. 1 has also preferred an appeal

being MAT 1372 of 2017.

In view of such fact, list the present appeal along

with MAT 1372 of 2017 in the Combined Monthly

List of November, 2022.

                                              (Chitta Ranjan Dash, J.)
 2           WPA 7252 of 2018




    (Partha Sarathi Sen, J.)