Dibyendu Ghosh vs Saibal Kumar Acharyya & Ors
2022 Latest Caselaw 6312 Cal

06.09.2022
Item No. 09
Court No.6.
   S. De
                              M.A.T. 1239 of 2022
                                       with
                              I.A. No. CAN/1/2022

                                Dibyendu Ghosh.
                                      Vs
                          Saibal Kumar Acharyya & Ors.

                    Mr. Srijib Chakraborty,
                    Mr. Sabyasachi Chatterjee
                    Mr. Akashdeep Mukherjee,
                    Mr. Pintu Karan,
                    Mr. Pritam Chatterjee,
                    Mr. Soummyadeep Nag,
                                      ...for the appellant.
                    Mr. Subir Sanyal,
                    Mr. Biswabrata Basu Mallik,
                    Mr. Tarun Kumar Das,
                    Mr. Sujit Bhunia,
                    Mr. Pradip Paul,
                    Mr. Arka Bhattacharya,
                                ...for the respondent no.1.

Mr. Sankha Subhra Ray, ...for the respondent nos. 3 to 5. Ms. Jayeeta Sinha, Mr. Ranjit Rajak, ...for the State respondents.

Hearing is concluding. Judgment is reserved.

Report of the Officer-in-Charge, Dakshineswar

Police Station, dated August 21, 2022 be kept with the

records.

No further action be taken on basis of the

judgment impugned until disposal of the appeal.

(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)