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Mohan Singh Modak & Ors vs Unknown
2022 Latest Caselaw 6276 Cal

Citation : 2022 Latest Caselaw 6276 Cal
Judgement Date : 5 September, 2022

Calcutta High Court (Appellete Side)
Mohan Singh Modak & Ors vs Unknown on 5 September, 2022

05.09.2022 CRA 31 of 2003 S/L. 22 Court No.12 In the matter of: Mohan Singh Modak & Ors. Suvayan/ Sourav ....Appellants.

Mr. Himanshu De, Sr. Adv. Mr. Navanil De Mr. Rajeshwar Chakraborty Mr. Srinjan Ghosh Mr. Subhrajit Dey ...for the appellants.

Mr. S. G. Mukherjee, Ld. PP ...for the State.

Hearing concluded.

Judgment reserved.

List this matter tomorrow, i.e., on 06.09.2022 for delivery of

judgment.

(Chitta Ranjan Dash, J.)

(Partha Sarathi Sen, J.)

 
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