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Narayan Chakraborty & Ors vs The State Of West Bengal & Ors
2022 Latest Caselaw 6272 Cal

Citation : 2022 Latest Caselaw 6272 Cal
Judgement Date : 5 September, 2022

Calcutta High Court (Appellete Side)
Narayan Chakraborty & Ors vs The State Of West Bengal & Ors on 5 September, 2022

05.09.2022 IN THE HIGH COURT AT CALCUTTA ML-4 CONSTITUTIONAL WRIT JURISDICTION (PP) APPELLATE SIDE

WPA 15459 of 2018

Narayan Chakraborty & Ors.

Vs.

The State of West Bengal & Ors.

Mr. Raghunath Chakraborty, Mr. Mahaboob Ahmed ....for the petitioners.

Mr. Swapan Kumar Datta, AGP, Mr. Tapas Kumar Dey ....for the State.

Mr. Sirsanya Bandhopadhyay, Mr. Arka Kumar Nag ....for Raiganj Municipality.

Heard the learned advocates for the parties.

Hearing concluded.

Judgment stands reserved.

(Hiranmay Bhattacharyya, J.)

 
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