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M/S. Ghose Estates vs Debsons Private Limited
2022 Latest Caselaw 2632 Cal/2

Citation : 2022 Latest Caselaw 2632 Cal/2
Judgement Date : 30 September, 2022

Calcutta High Court
M/S. Ghose Estates vs Debsons Private Limited on 30 September, 2022
OD-5
                                IA NO. GA/2/2021
                                   In CS/5/2021
                        IN THE HIGH COURT AT CALCUTTA
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                  ORIGINAL SIDE



                             M/S. GHOSE ESTATES
                                     Vs
                           DEBSONS PRIVATE LIMITED




      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 30th September, 2022.

Appearance:

Mr. Deva Nand Misra, Adv.

Mr. P. Singh, Adv.

...for plaintiff.

Mr, Chayan Gupta, Adv.

The Court : The matter is mentioned on behalf of the plaintiff. It is

submitted on behalf of the plaintiff that there is an error apparent on the face of

the order and judgment dated 27 September, 2022.

The defendant is represented.

By consent of the parties, let this matter appear on 31 October, 2022.

(RAVI KRISHAN KAPUR, J.) SK.

 
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