Lgw Ltd vs Union Of India And Ors
2022 Latest Caselaw 2573 Cal/2

                                           1



                      IN THE HIGH COURT AT CALCUTTA
                        Constitutional Writ Jurisdiction
                                 Original Side

Present :- Hon'ble Mr. Justice Md. Nizamuddin

                                W.P.O. No. 1286 of 2013

                                      LGW LTD
                                         Vs.
                               UNION OF INDIA AND ORS.

                                               With

W.P.O. No. 922 of 2014, W.P.O. No. 949 of 2014, W.P.O. No.
950 of 2014, W.P.O. No. 952 of 2014, W.P.O. No. 953 of 2014,
W.P.O. No. 974 of 2014, W.P.O. No. 975 of 2014, W.P.O. No.
976 of 2014, W.P.O. No. 977 of 2014, W.P.O. No. 978 of 2014,
W.P.O. No. 979 of 2014, W.P.O. No. 980 of 2014, W.P.O. No.
981 of 2014,

         For the Petitioners              :-

Mr. Abhrotosh Majumder, Mr. Aryak Dutt, Mr. Dipankar Das, Ms. Nilanjana
Adhya, Advocates

         For the Respondents              :-

Mr. Vipul Kundalia, Mr. Sunil Singhania, Mr. Siddhartha Lahiri, Advocates

         Dated : 26th September, 2022

   MD. NIZAMUDDIN, J.

Written notes of arguments filed by the parties be kept with the

records.

Hearing concluded. Judgment reserved.

(Md. Nizamuddin, J.)

TR/