Sudip Kusarye And Anr vs Kolkata Municipal Corporation
2022 Latest Caselaw 2546 Cal/2

OD-1

                               WPO/557/2019

                     IN THE HIGH COURT AT CALCUTTA
                    Constitutional Writ Jurisdiction
                              ORIGINAL SIDE


                                        SUDIP KUSARYE AND ANR.

                                             -Versus-

                                        KOLKATA MUNICIPAL CORPORATION
                                        AND 4 OTHERS.

                                                                 Appearance:
                                                   Mr.Arindam Banerjee, Adv.
                                                      Mr. Chayan Gupta, Adv.
                                               Mr. Hare Krishna Halder, Adv.
                                              Mr. Koushik Bhattacharya, Adv.
                                                      ...for the petitioner.

                                                 Mr.Biswajit Mukherjee,   Adv.
                                                Ms. Tanushree Dasgupta,   Adv.
                                                  Mr. Debangshu Mondal,   Adv.
                                                             ...for the   KMC.

         BEFORE:
         The Hon'ble JUSTICE HIRANMAY BHATTACHARYYA

Date : 23rd September, 2022.

The Court : Mr. Banerjee, learned counsel appearing

for the petitioners, concludes his submissions in reply.

Hearing concluded. Judgment reserved.

(HIRANMAY BHATTACHARYYA, J.)

S.Das AR[CR]