Poonawalla Fincorp Limited vs Sangam Enterprises And Ors
2022 Latest Caselaw 2471 Cal/2

ODC 42

                               ORDER SHEET
                                EC/35/2022
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                           COMMERCIAL DIVISION



                       POONAWALLA FINCORP LIMITED
                                   VS
                       SANGAM ENTERPRISES AND ORS.




  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 16th September, 2022.

Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K.K. Pandey, Adv.

Ms. Enakshi Saha, Adv.

Mr. Rupayan Deb, Adv.

Mr. Pradip Kumar Kundu, Adv.

Mr.Sk. Salamuddin, Adv.

Ms. Priya Nandy, Adv.

Ms. Varsha Roy, Adv.

The Court: The judgment-debtors have been produced in Court today.

They have undertaken that they shall file affidavit of assets in Form No.16 A,

Appendix-E of the Code of Civil Procedure, 1908 by 11th November, 2022.

Accordingly, the deponents are discharged from the custody of this Court. The

warrants of arrest also stand discharged.

Let the matter appear on 18th November, 2022 for examination of the

judgment-debtors.

The Registrar, Original Side is directed to inform the local police station

concerned of the same.

(SHEKHAR B. SARAF, J.) B.Pal