Central Inland Water Transport ... vs Lmj Shipping Pvt. Ltd
2022 Latest Caselaw 2459 Cal/2

ODC 27

                               ORDER SHEET
                                EC/322/2021
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                           COMMERCIAL DIVISION

           CENTRAL INLAND WATER TRANSPORT CORPORATION LTD.
                                  VS
                         LMJ SHIPPING PVT. LTD.


    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 16th September, 2022.

Appearance:

Mr. Priyankar Saha, Adv.

Mr. Ashok Kumar Jena, Adv.

...for the award-holder

The Court: The petitioner is represented. It is submitted on behalf of the

petitioner that the date for execution of the warrant of arrest be extended by

November 25, 2022.

Let this matter appear on November 25, 2022.

The jurisdictional Superintendent of police and the Officer-in-Charge of the

local Police Station are directed to implement this order and ensure due

execution of the warrants of arrest and production of the judgment debtors

before this court on or before the returnable date.

The Superintendent of Police is directed to file a report as to why the

warrants of arrest have not been executed till date.

(SHEKHAR B. SARAF, J.) B.Pal