Zenith Credit Corporation vs Sanjeev Giri And Anr
2022 Latest Caselaw 2438 Cal/2

Unlisted
                                   ORDER SHEET

                                  EC/172/2019
                      IA NO: GA/1/2020 (Old No: GA/95/2020)

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                          ZENITH CREDIT CORPORATION
                                      Vs
                            SANJEEV GIRI AND ANR.


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 15th September, 2022 Appearance:

Mr. Joydeep Roy, Adv.

...for the award-holder

Mr. Shekhar Barman, Adv.

...for the judgment-debtor no.1

The Court: The matter is treated as on the day's list.

Mr. Sanjeev Giri has been produced in Court and has deposed that he

shall file his affidavit of assets within one week's time.

Accordingly, Mr. Sanjeev Giri is discharged from the custody of this

Court.

Matter is fixed on December 16, 2022 for examination of the judgment-

debtor.

Copy of the affidavit of assets filed in Court today should be provided to

the Counsel appearing on behalf of the award-holder.

(SHEKHAR B. SARAF, J.)

R.Bhar