Keventer Agro Limited vs Amit Kumar Dhara
2022 Latest Caselaw 2426 Cal/2

OD 2

                              ORDER SHEET
                               EC/63/2013
                                   With
                               CS/207/2012
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE


                           KEVENTER AGRO LIMITED
                                    VS
                             AMIT KUMAR DHARA


    BEFORE:
    The Hon'ble JUSTICE BIVAS PATTANAYAK

Date: 14th September, 2022.

Appearance:

Mr. Soumabho Ghose, Adv.

Ms. Tiana Bhattacharya, Adv.

Mr. B. Kumar, Adv.

...for the decree-holder

The Court: Learned Advocate for the decree-holder seeks

accommodation.

None appears on behalf of the judgment-debtor.

By order dated 12th September, 2013, the judgment-debtor Mr. Amit

Kumar Dhara was to remain present for examination on 27th September, 2013.

In view of the above, Mr. Amit Kumar Dhara is directed to remain

present on 23rd September, 2022.

(BIVAS PATTANAYAK, J.) B.Pal