Pawan Properties vs Radha Devi Agarwal And Ors
2022 Latest Caselaw 2419 Cal/2

OD-12
                                ORDER SHEET

                                EC/593/2014
                    IA NO: GA/1/2015(Old No:GA/710/2015),
                        GA/2/2015(Old No:GA/711/2015)

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                            PAWAN PROPERTIES
                                    VS
                       RADHA DEVI AGARWAL AND ORS.


   BEFORE:
   The Hon'ble JUSTICE BIBHAS RANJAN DE
   Date : 13th September, 2022

                                                                     Appearance:
                                                          Mr. Sidharta Basu, Adv.
                                                            Mr. Rajib Ghosh, Adv.
                                                        ...for judgment-debtor no.2


         The Court: On prayer of learned Advocate appearing on behalf of the

   respondent, the matter be listed in the monthly list of November, 2022.

(BIBHAS RANJAN DE, J.)

R.Bhar