Concast Cement Private Lilmited vs Deccan Chronicle Holdings ...
2022 Latest Caselaw 2400 Cal/2

OD 5

EC 97 of 2019 IA GA 1 of 2020 (Old GA 521 of 2020) IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE

CONCAST CEMENT PRIVATE LILMITED VERSUS DECCAN CHRONICLE HOLDINGS LIMITED AND ANR.

BEFORE:

The Hon'ble Justice AJOY KUMAR MUKHERJEE Date : 9th September, 2022.

APPEARANCE:

Ms. Noelle Banerjee,Adv. Mr. Dipak Dey, Adv.

Mr. Dipanjan Dey,Adv. ...for the decree-holder.

Mr. Rajarshi Dutta,Adv. Mr. Rahul Poddar,Adv. ....for the judgment-debtor.

The Court:- Judgment-debtor no. 2 undertakes to file an affidavit

in terms of the earlier order within a week from date.

Let the matter appear two weeks after Puja Vacation.

(AJOY KUMAR MUKHERJEE, J.)

s.chandra