M/S. Techma Engineering ... vs Union Of India
2022 Latest Caselaw 2396 Cal/2

OD-13
                        IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                                   EC/361/2019

          M/S. TECHMA ENGINEERING ENTERPRISE PRIVATE LIMITED
                                 VS.
                            UNION OF INDIA
BEFORE :
THE HON'BLE JUSTICE AJOY KUMAR MUKHERJEE

Date : 9th September, 2022 Appearance :

Mr. Anuraag Mitra, Adv.

Mr. Aasish Choudhury, Adv.

Ms. Puja Tripathi, Adv.

...for the petitioner.

Mr. Nandlal Singhania, Adv. Mr. Asit Kumar De, Adv.

Ms. Twinkle Kaur, Adv.

...for the Union of India.

The Court : Learned Counsel appearing for the judgment-debtor seeks for

an accommodation to file written notes of arguments.

Let the written notes of arguments be filed before the Puja vacation.

The matter will be taken up for final hearing on 4th November, 2022.

(AJOY KUMAR MUKHERJEE, J.)

S.Pal