Aaryan Projects Pvt. Ltd vs Klowin Infrastructure Pvt. Ltd
2022 Latest Caselaw 2392 Cal/2

OD-10
                       IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                   EC/393/2019
                                 IA No.GA/1/2021

                         AARYAN PROJECTS PVT. LTD.
                                    VS.
                      KLOWIN INFRASTRUCTURE PVT. LTD.
BEFORE :
THE HON'BLE JUSTICE AJOY KUMAR MUKHERJEE

Date : 9th September, 2022 Appearance :

Mr. Jishnu Chowdhury, Adv.

Mr. Sankarsan Sarkar, Adv.

Mr. Mehboob Rahman, Adv.

Ms. T. Aslani, Adv.

...for the decree-holder.

Mr. Rupak Ghosh, Adv.

Mr. Varun Kotari, Adv.

Ms. Nikunj Berlia, Adv.

...for the judgment-debtor.

The Court : Learned Counsel appearing for the judgment-debtor submits

that in view of the fact that the appeal is pending before the Appellate forum and

that a petition for stay is pending before the Appellate forum, the orders passed

on 12th March, 2021 and 24th March, 2021 should be set aside.

Learned Counsel appearing on behalf of the decree-holder raises strong

objection.

Having considered the aforesaid facts and circumstances of the case, let

the matter presently go out of the list with liberty to mention.

The aforesaid orders dated 12th March, 2021 and 24th March, 2021 shall

not be given effect to until further order.

(AJOY KUMAR MUKHERJEE, J.)

S.Pal