Kotak Mahindra Bank Limited vs Majharul Islam & Ors
2022 Latest Caselaw 2384 Cal/2

OD-31
                                  ORDER SHEET

                                   EC/455/2018

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                        KOTAK MAHINDRA BANK LIMITED
                                    VS
                           MAJHARUL ISLAM & ORS


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 9th September, 2022

Appearance:

Mr. Kaushik Choudhury, Adv. Mr. Subrata Mukherjee, Adv. Mr. Sabyasachi Hazra, Adfv. ...for the judgment-debtors

The Court: Affidavit of assets filed be taken on record. Copy of the same

be provided to Counsel appearing on behalf of the petitioner.

Matter is adjourned and shall be taken up after vacation.

(SHEKHAR B. SARAF, J.)

R.Bhar