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M/S. Rana Chairs vs Director General (Town Planning) ...
2022 Latest Caselaw 2373 Cal/2

Citation : 2022 Latest Caselaw 2373 Cal/2
Judgement Date : 8 September, 2022

Calcutta High Court
M/S. Rana Chairs vs Director General (Town Planning) ... on 8 September, 2022
OD-1
                                 ORDER SHEET

                                IA NO. GA/2/2022
                                        In
                                   EC/55/2017

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                           M/S. RANA CHAIRS
                                  Vs
              DIRECTOR GENERAL (TOWN PLANNING) K.M.C. & ANR


   BEFORE:
   The Hon'ble JUSTICE BIBHAS RANJAN DE

Date : 8th September, 2022

Appearance:

Mr. Chanchal Kumar Dutt, Adv.

Ms. Krishna Mullick, Adv.

...for the petitioner

Mr. Ashoke Kr. Banerjee, Sr. Adv.

Mr. Arijit Dey, Adv. ...for the judgment-debtors

The Court: Hearing concluded. C.A.V.

(BIBHAS RANJAN DE, J.)

R.Bhar

 
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