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Mascot Petrochem Private Limited vs S. B. Construction And Co. And Ors
2022 Latest Caselaw 2371 Cal/2

Citation : 2022 Latest Caselaw 2371 Cal/2
Judgement Date : 8 September, 2022

Calcutta High Court
Mascot Petrochem Private Limited vs S. B. Construction And Co. And Ors on 8 September, 2022
                                 ORDER SHEET

OC-11

                           IA NO.GA 2 OF 2021
                                   IN
                              CS 3 OF 2021
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE
                         (COMMERCIAL DIVISION)

                             IN THE MATTER OF:
                   MASCOT PETROCHEM PRIVATE LIMITED
                                     VS
                   S. B. CONSTRUCTION AND CO. AND ORS.

  BEFORE:
  The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date : 8th September, 2022 Appearance:

Mr.Rajarshi Dutta, Adv.

Mr. Vikas Baisya, Adv.

Mr. Sourojit Dasgupta, Adv.

For plaintiff Mr. Debabrata Saha Roy,Adv. Mr.Ashok Kumar Jena, Adv.

Mr. Omar Sorif, Adv.

Mr. Subhankar Das, Adv.

For defendants

The Court : This is an application by the plaintiff in a suit for recovery of

unpaid price of goods sold and delivered. The plaintiff is seeking attachment

before judgment and injunction.

Affidavits are complete in the application.

After hearing the parties, let this matter appear in the monthly list of

November, 2022 under the heading "Adjourned Motion".

(ARINDAM MUKHERJEE, J.)

sb.

 
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