Sunday, 17, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Dakalia Brothers Private Limited vs Weaverly Jute Mills Private ...
2022 Latest Caselaw 2360 Cal/2

Citation : 2022 Latest Caselaw 2360 Cal/2
Judgement Date : 7 September, 2022

Calcutta High Court
Dakalia Brothers Private Limited vs Weaverly Jute Mills Private ... on 7 September, 2022
ORDER SHEET
                          IA No.GA 1 of 2021
                             CS 40 of 2021
                  IN THE HIGH COURT AT CALCUTTA
                   Ordinary Original Civil Jurisdiction
                            ORIGINAL SIDE
                       (COMMERCIAL DIVISION)


               DAKALIA BROTHERS PRIVATE LIMITED
                             VS.
              WEAVERLY JUTE MILLS PRIVATE LIMITED



BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 7th September, 2022

                                                                        Appearance
                                       Mr. Jishnu Chowdhury, Mr. Aritra Basu, Mr.
                Souradeep Banerjee, Ms. Sanjana Sinha, Advocates for the petitioner.

                            Mr. Reetobroto Mitra, Mr. A. P. Gomes, Advocates for the
                                                                       respondent

The Court : Hearing concluded. Judgment reserved.

(ARINDAM MUKHERJEE, J.)

pa

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter