Usha Devi Chokhani And Anr vs Kusum Surekha And Anr
2022 Latest Caselaw 2359 Cal/2

                                  ORDER SHEET

OC-21
                              CS 263 OF 2021
                            IA NO.GA 1 OF 2021
                              GA OF 2 OF 2022
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE
                          (COMMERCIAL DIVISION)

                             IN THE MATTER OF:
                        USHA DEVI CHOKHANI AND ANR.
                                     VS
                          KUSUM SUREKHA AND ANR.

  BEFORE:
  The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date : 7th September, 2022 Appearance:

Mr.Chayan Gupta, Adv.

Mr. Dwip Raj Basu, Adv.

Mr. shashwat Nayak, Adv.

Mr. Shubham Prasad, Adv.

For plaintiffs Mr. Rudraman Bhattacharyya, Adv.

Mr.Satyaki Mukherjee, Adv.

Mr. Akash Munshi, Adv.

For defendants

The Court : In the suit two applications have been filed. GA 1 of 2021 is

an application filed by the plaintiffs, inter alia, for injunction. The hearing of this

application has been concluded before the previous Bench and judgment therein

has been reserved.

GA 2 of 2022 is defendants' application to extend the time to file the

written statement. The suit is, therefore, not ready.

Let the suit go out of the list for the time being.

Let GA 2 of 2022 appear in the list on 13th September, 2022.

(ARINDAM MUKHERJEE, J.)

sb.